Tourist Visa / e-Visa
Visiting & Short Stay
Ask the AI about this ›Short-stay entry for tourism, sightseeing, or visiting friends and family — including the online e-Visa.
Who it is for
- Foreign nationals visiting India for tourism or short personal visits
- Travellers eligible for the e-Visa facility
Key requirements
- A passport valid for at least six months with blank pages
- A purpose limited to tourism/casual visit (no employment or business activity)
- An e-Visa applied for online in advance, or a regular visa from an Indian mission
- Compliance with the permitted duration and any registration condition stamped on the visa
Governing law
Entry, visa and stay of foreigners are governed by the Immigration and Foreigners Act, 2025 (which consolidated the earlier Foreigners Act, 1946 and allied laws) and administered by the Bureau of Immigration.
Visa categories, e-Visa eligibility and fees are set administratively and change — confirm on the official Indian visa portal.
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