Student Visa

For foreign nationals admitted to a recognised educational institution in India for full-time study.

Who it is for

• International students with admission to an Indian university/college/institute
• Research scholars and certain trainees

Key requirements

• Confirmed admission to a recognised Indian institution
• Proof of funds and a valid passport
• Student visa obtained before entry
• FRRO registration where the course/stay exceeds the notified period

Governing law

Administered by the Bureau of Immigration / FRRO under the Immigration and Foreigners Act, 2025 framework.

Permitted activities are limited to study; part-time work is generally restricted.