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Article 346 — Official language for communication between one State and another or between a State and the Union

Constitution of India
Official language for communication between one State and another or between a State and the Union.β€”The language for the time being authorised for use in the Union for official purposes shall be the official language for communication between one State and another State and between a State and the Union: Provided that if two or more States agree that the Hindi language should be the official language for communication between such States, that language may be used for such communication.
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