Article 273 — Taxes which are levied and collected by the Union and may be distributed between the Union and the States
Taxes which are levied and collected by the Union and may be distributed between the Union and the States.].βOmitted by the Constitution (Eightieth Amendment) Act, 2000, s. 4. (w.e.f. 9-6-2000).Ask the AI about this Article ›
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