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Article 19 — Protection of certain rights regarding freedom of speech, etc

Constitution of India
Protection of certain rights regarding freedom of speech, etc.β€” (1) All citizens shall have the rightβ€” (a) to freedom of speech and expression; (b) to assemble peaceably and without arms; (c) to form associations or unions 2[or co-operative societies]; (d) to move freely throughout the territory of India; ______________________________________________
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