LexArticle 152 — Definition
Definition.—In this Part, unless the context otherwise requires, the expression “State” 2[does not include the State of Jammu and Kashmir]. CHAPTER II.—THE EXECUTIVE The GovernorAsk the AI about this Article ›
Definition.—In this Part, unless the context otherwise requires, the expression “State” 2[does not include the State of Jammu and Kashmir]. CHAPTER II.—THE EXECUTIVE The GovernorAsk the AI about this Article ›