Section 116 — Under the Code of Civil Procedure, 1908 (5 of 1908)

Limitation Act, 1963
Under the Code of Civil Procedure, 1908 (5 of 1908)— (a) to a High Court from any decree or order. Ninety days. The date of the decree or order. (b) to any other court from any decree or order. Thirty days. The date of the decree or order.

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