Whoever fraudulently or dishonestly uses as genuine any 1 [document or electronic record] which he knows or has reason to believe to be a forged 1 [document or electronic record], shall be punished in the same manner as if he had forged such 1 [document or electronic record].Open in Lexace · Ask the AI about this section
Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.