Section 311 — Punishment.

Indian Penal Code, 1860
Whoever is a thug, shall be punished with 1 [imprisonment for life], and shall also be liable to fine.
Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›


Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.