Whoever, fraudulently or dishonestly performs on any coin any operation which diminishes the weight or alters the composition of that coin, shall be punished with imprisonment of either description for a term which may extend to three years, and shall also be liable to fine. Explanation .—A person who scoops out part of the coin and puts anything else into the cavity alters the composition of the coin.Open in Lexace · Ask the AI about this section
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