No person subject to 1 [the Army Act, 2 [the Army Act, 1950 (46 of 1950)], the Naval Discipline Act, 3 [ 4 *** 5 [the Indian Navy (Discipline) Act, 1934 (34 of 1934)], 6 [the Air Force Act or 7 [the Air Force Act, 1950 (45 of 1950)]]], is subject to punishment under this Code Code for any of the offences defined in this Chapter.Open in Lexace · Ask the AI about this section
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