Whoever wages war against the Government of any Asiatic Power in alliance or at peace with the 2 [Government of India] or attempts to wage such war, or abets the waging of such war, shall be punished with 1 [imprisonment for life], to which fine may be added, or with imprisonment of either description for a term which may extend to seven years, to which fine may be added, or with fine.Open in Lexace · Ask the AI about this section
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