Whoever wages war against the 1 [Government of India], or attempts to wage such war, or abets the waging of such war, shall be punished with death, or 2 [imprisonment for life] 3 [and shall also be liable to fine]. 4 [ Illustrationic ] 5 ***A joins an insurrection against the 1 [Government of India]. A has committed the offence defined in this section. 6 * * * * *Open in Lexace · Ask the AI about this section
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