Section 1 — The Act hasbeen extended to Dadra and Nagar Haveli by Reg

Hindu Succession Act, 1956
The Act hasbeen extended to Dadra and Nagar Haveli by Reg. 6 of 1963, s. 2 and First Schedule and to Pondicherry by Reg. 7 of 1963, s. 3 and First Schedule.

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