The Act has been extended Goa, Daman and Diu by Reg. 12 of 1962, s. 3 and Schedule, to Dadra and Nagar Haveli by Reg. 6 of 1963, s. 2 and the First Schedule, and brought into force in the State of Sikkim (w.e.f. 27-4-1979) : vide notification No. S.O. 226(E), dated 27-4-1979, see Gazette of India, Extraordinary, Part II, sec. 3(ii).Open in Lexace · Ask the AI about this section
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