Section 246 — Repealed..

Indian Contract Act, 1872
[Liability of person permitting him self to be represented as a partner.] Rep. by s. 73 and the Second Schedule, ibid .

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›


Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.