Section 1 — Title, extent and saving.

The Partition Act, 1893
(1) This Act may be called the Partition Act, 1893. (2) It extends to the whole of India 1 *** 2 ***. 3 * * * * * (4) But nothing herein contained shall be deemed to affect any local law providing for the partition of immoveable property paying revenue to Government.

Official Hindi (PDF) ↗

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