The following shall be the officers of the University, namely:— (a) the Chancellor; (b) the Vice-Chancellor; (c) the Deans of Schools; (d) the Registrar; (e) the Finance Officer; (f) the Controller of Examinations; (g) the Librarian; and (h) such other officers as may be declared by the Statutes to be the officers of the University.Open in Lexace · Ask the AI about this section
Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.