Section 17 — Senate.

The Indian Institute of Petroleum and Energy Act, 2017
The Senate of the Institute shall be the principal academic body and its composition shall be such as may be provided by the Statutes.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›


Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.