Section 2 — Definitions.

The Reciprocity Act, 1943
In this Act, unless there is anything repugnant in the subject or context-- 1 [(a) "British Possession" means any part of His Majesty's dominions 2 *** and includes a protectorate or other territory administered by a British Possession as a mandatory on behalf of the League of Nations; and where parts of those dominions are under both a central and a local legislature, the expression shall mean either each part under a local legislature or all parts under the central legislature;] (b) "entry" includes landing at any port in 3 [India] during the stay in 3 [India] of a ship or aircraft on its way to a destination outside 3 [India] : 4 * * * * *

Official Hindi (PDF) ↗

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