Section 7 — Committees, staff and agents.

The Coffee Act, 1942
1 * * * * * (2) The Board may appoint such committees for such purposes and may employ such staff as it thinks necessary for the efficient discharge of its functions under this Act (3) The Board may authorise agents to discharge on its behalf its functions in relation to the marketing, storing and curing of coffee.

Official Hindi (PDF) ↗

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