Section 1 — Short title, extent and commencement.

The International Monetary Fund and Bank Act, 1945
(1) This 1 [Act] may be called the International Monetary Fund and Bank 1 [Act], 1945. (2) It extends to 2 [the whole of India 3 * * *]. (3) It shall come into force at once.

Official Hindi (PDF) ↗

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