Section 31 — Power to limit powers of local authorities over petroleum.

The Petroleum Act, 1934
Where any enactment confers powers upon any local authority in respect of the transport or storage of petroleum, the 1 [Central Government] may, by notification in the Official Gazette,-- (a) limit the operation of such enactment, or (b) restrict the exercise of such powers, in any manner 5 [it] deems fit.

Official Hindi (PDF) ↗

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