Section 22 — Special rules for testing viscous or solid forms of petroleum.

The Petroleum Act, 1934
The 1 [Central Government] may also make rules providing specially for the testing of any form of petroleum which is viscous or solid or contains sediment or thickening ingredients, and such rules may modify or supplement any of the provisions of this Chapter or of the rules made under section 21 in order to adapt them to the special needs of such tests.

Official Hindi (PDF) ↗

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