Section 44 — [Omitted.].

The Reserve Bank of India Act, 1934
[Power to require returns from co-operative banks] .-- [Omitted by the Banking Laws (Application to Co-operative Societies) Act, 1965 (23 of 1965), s. 7 (w.e.f. 1-3-1966).]

Official Hindi (PDF) ↗

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