Section 38 — Obligations of Government and the Bank in respect of rupee coin.

The Reserve Bank of India Act, 1934
The 1 [Central Government] shall undertake not 2 *** to put into circulation any rupees, except through the Bank, 3 *** and the Bank shall undertake not to dispose of rupee coin otherwise than for the purposes of circulation 4 ***.

Official Hindi (PDF) ↗

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