(1) This Act may be called the Reserve Bank of India Act, 1934. 1 [(2) It extends to the whole of India 2 ***.] (3) This section shall come into force at once, and the remaining provisions of this Act shall come into force on such date or dates 3 as the 4 [Central Government] may, by notification in the Gazette of India, appoint.Open in Lexace · Ask the AI about this section
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