Section 18 — Lunatic’s acquisition of new domicile.

The Indian Succession Act, 1925
An insane person cannot acquire a new domicile in any other way than by his domicile following the domicile of another person.
Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›


Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.