The following shall be the officers of the University:-- (i) the Chancellor, (ii) the Pro-Chancellor, (iii) the Vice-Chancellor, 1 [(iv) the Pro-Vice-Chancellor, if any,] (vi) the Treasurer, (vii)The Registrar, (viii) the Deans of the Faculties, and (ix) such other persons in the service of the University as may be declared by the Statutes to be officers of the University.Open in Lexace · Ask the AI about this section
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