Section 6 — Recognition of degrees.

The Aligarh Muslim University Act, 1920
The degrees, diplomas and other academic distinctions granted or conferred to or on persons by the University shall be recognised by 1 [the Central and 2 [State] Governments] as are the corresponding degrees, diplomas and other academic distinctions granted by any other University incorporated under any enactment.

Official Hindi (PDF) ↗

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