(1) All arrangements for the conduct of examinations shall be made, and all examiners shall be appointed by 1 [the Executive Council on the recommendation of the Academic Council]. 2 * * * * * (3) The Academic Council shall appoint examination committees, consisting of members of its own body or of other persons or of both, as it thinks fit, to moderate examination question, 3 [and to prepare and publish] the results of the examinations 4 ***Open in Lexace · Ask the AI about this section
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