(1) The Academic Council shall be 1 [the principal academic body] of the University and shall, subject to the provisions of this Act, the Statutes and the Ordinances, 2 [coordinate and exercise general supervision over the academic policies of the University]. (2) The constitution of the Academic Council and the term of office of its members and its powers and duties shall be prescribed by the Statutes.Open in Lexace · Ask the AI about this section
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