[ Failure of prior disposition.] Rep. by the Transfer of Property (Amendment) Supplementary Act, 1929 (21 of 1929), s. 12.Open in Lexace · Ask the AI about this section
Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.