4 [(1) The Chancellor and the Vice-Chancellor and the members of the Court, the Executive Council and the Academic Council, for the time being shall be a body corporate by the name of the Banaras Hindu University.] (2) The University shall have perpetual succession and a common seal, and shall sue, and be sued, by the name first aforesaid. 5 * * * * *Open in Lexace · Ask the AI about this section
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