In this Act, unless there is anything repugnant in the subject or context,-- (a) "crops" includes all agricultural or horticultural crops 1 [and all trees, bushes or plants]; (b) "import" means the bringing or taking by sea, 2 [land or air] 3 [across any customs frontier as defined by the Central Government]; 4 *** (c) "infection" means infection by any insect, fungus or other pest injurious to a crop; 5 *** 6 * * * * *Open in Lexace · Ask the AI about this section
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