1 [3. Construction of certain references to Act 15 of 1877 and Act 9 of 1871.-- All references in any Act or Regulation to sections 26 and 27 of the Indian Limitation Act, 1877 2 or to sections 27 and 28 of Act No. 9 of 1871 3 shall, in the territories to which this Act extends, be read as made to sections 15 and 16 of this Act.]Open in Lexace · Ask the AI about this section
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