No court shall proceed to the trial of any person for an offence against this Act except with the consent of 1 *** the 2 [District Magistrate].Open in Lexace · Ask the AI about this section
Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.