(1) Subject to such rules as may after previous publication be made by 2 [the Central Government], the public shall have a nut right of access to any monument maintained by 2 [the Central Government] under this Act. (2) In making any rule under sub-section (1) 1 [the Central Government] may provide that a breach of it shall be punishable with fine which may extend to twenty rupees.Open in Lexace · Ask the AI about this section
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