Section 1 — Short title and extent.

The Ancient Monuments Preservation Act, 1904
(1) This Act may be called the Ancient Monuments Preservation Act, 1904. 1 [(2) It extends to the whole of India 2 [except the State of Jammu and Kashmir].]

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

All sections Next ›


Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.