Section 1 — Short title, extent and commencement.

The Indian Tolls (Army and Air Force) Act, 1901
(1) This Act may be called the Indian Tolls 1 [(Army and Air Force)] Act, 1901; 2 [(2) It extends to the whole of India 3 ***.] (3) It shall come into force on the first day of April, 1901.

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