Section 1 — Short title and extent.

The Government Buildings Act, 1899
(1) This Act may be called the Government Buildings Act, 1899. (2) It extends to the whole of India except 1 [the territories which, immediately before the 1st November, 1956, were comprised in Part B States] 2 ***. 3 * * * * *

Official Hindi (PDF) ↗

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