Section 4 — Number of District Judges, Subordinate Judges and Munsifs.

The Bengal, Agra and Assam Civil Courts Act, 1887
1 [ 4. Number of District Judges, Subordinate Judges and Munsifs.— The State Government may alter the number of District Judges, Subordinate Judges and Munsifs now fixed.]

Official Hindi (PDF) ↗

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