Section 5 — Powers exercisable from time to time

The Births, Deaths and Marriages Registration Act, 1886
All powers conferred by this Act may be exercised from time to time as occasion requires.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›


Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.