1 [32B. Insurance business in 2 [rural and social sectors].-- Every insurer shall, after the commencement of the Insurance Regulatory and Development Authority Act, 1999 , undertake such percentages of life insurance business and general insurance business in the 2 [rural and social sectors], as may by specified, in the Official Gazette by the Authority, in this behalf.]Open in Lexace · Ask the AI about this section
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