This Act may be called "The Madras Civil Court's Act, 1873": Local extent . — It extends to all the territories for the time being under the government of the Governor of Fort. St. George in Council, except the Tracts respectively under the jurisdiction of the Agents for Ganjam and. Vizagapatam . Commencement . — And it shall come into force on the first day of March, 1873.Open in Lexace · Ask the AI about this section
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