Section 3 — Interpretation clause.

The Cattle-Trespass Act, 1871
In this Act,-- "officer of police" includes also village-watchman, and "cattle" includes also elephants, camels, buffaloes, horses, mares, geldings, ponies, colts, fillies, mules, asses, pigs, rams, ewes, sheep, lambs, goats and kids 1 [, and 2 "local authority" means any body of persons for the time being invested by law with the control and administration of any matters within a specified local area, and "local fund" means any fund under the control or management of a local authority.
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