The Governor of Bombay in Council may also from time to time, by notification in the Government Gazette, alter the position of the Sadar station in any District, and fix the position of the Sadr station in any new District.Open in Lexace · Ask the AI about this section
Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.