The Subordinate Judges shall be of two classes. Jurisdiction of Subordinate Judge of first class.— The jurisdiction of a Subordinate Judge of the first class extends to all original suits and proceedings of a civil nature. Jurisdiction of Subordinate Judges of second class.— The jurisdiction of a Subordinate Judge of the second class extends to all original suits and proceedings of a civil nature wherein the subject-matter does not exceed in amount or value five thousand rupees.Open in Lexace · Ask the AI about this section
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