Section 17 — Tolls, rents, compensation and fines are to form part of revenues of State.

The Northern Indian Ferries Act, 1878
1 [17. Tolls, rents, compensation and fines are to form part of revenues of State.-- All tolls, rents, compensation and fines under this Act (other than tools received by any lessee) shall form part of the revenues of the State.]

Official Hindi (PDF) ↗

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