Section 11 — When no other person claims as owner of place, treasure to be given to finder.

The Indian Treasure-trove Act, 1878
When a declaration has been made in respect of any treasure as aforesaid, and no person other than the finder of such treasure has appeared as required by the notification published under section 5 and claimed a share of the treasure as owner of the place in which it has been found, the Collector shall deliver such treasure to the finder thereof.

Official Hindi (PDF) ↗

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